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Cabinet approves Repositioning of North Eastern Council- (Press Information Bureau) (13 Jun 2018)

MANU/PIBU/0947/2018

Civil

The Union Cabinet chaired by the Prime Minister Shri Narendra Modi has approved the proposal of Ministry of Development of North Eastern Region (DoNER) for the nomination of the Union Home Minister as ex-officio Chairman of North Eastern Council (NEC) - a statutory body with Governors and Chief Ministers of all the eight North Eastern States as its Member. The Cabinet also approved that Minister of State (Independent Charge), Ministry of DoNER would serve as Vice Chairman of the Council.

Impact:

NEC implements various projects through the State and Central agencies. Under the new arrangement with Home Minister as Chairman and Minister of DoNER as Vice Chairman, NEC and all the Governors and Chief Ministers of North Eastern States as Member would provide a forum for discussing inter-state matters more comprehensively and also consider common approaches to be taken in future.

NEC can now also perform the tasks undertaken by the various Zonal Councils to discuss such inter-State issues as drug trafficking, smuggling of arms and ammunition, boundary disputes etc.

This repositioning of NEC will help it to become a more effective body for the North Eastern Region.

The Council shall, from time to time, review the implementation of the projects/schemes included in the project; recommend effective measures for coordination among the state Governments for these projects etc. The Council shall have such powers as may be delegated to it by the Central Government.

Background:

NEC was established under the North Eastern Council Act, 1971 as an apex level body for securing balanced and coordinated development and facilitating coordination with the States. Subsequent to the Amendment of 2002, NEC has been mandated to function as a regional planning body for the North Eastern Area and while formulating a regional plan for this area, shall give priority to the schemes and projects benefiting two or more states provided that in the case of Sikkim, the Council shall formulate specific projects and schemes for that State.

Tags : REPOSITIONING   COUNCIL   APPROVAL  

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