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Himachal Pradesh High Court Summons State CIC on Priyanka Vadra's Land Deal - (10 Aug 2015)

Himachal Pradesh High Court has called upon the State Chief Information Commissioner and has also put a stay on proceedings in regard to information on land purchase by Priyanka Vadra near Shimla.

Tags : HIMACHAL PRADESH HIGH COURT   PRIYANKA VADRA  

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