Supreme Court: Promotion Suitability Must be Decided by Experts, Courts Cannot Create New Methods  ||  SC: Market Integrity is Paramount; Rule Violators Cannot Escape Liability by Citing Investor Gains  ||  SC: Plaintiff's Reply to Counterclaim in Commercial Suits Must Meet Written Statement Deadline  ||  SC: Pre-2016 Debt Recovery Tribunal Recovery Certificates Cannot Support Insolvency Notices  ||  SC: Children's Court Cannot Try Child as Adult Without Passing a Reasoned Order under JJ Act  ||  SC: Contractual Clauses Denying Interest on Security Deposits Does Not Violate Public Policy  ||  J&K&L HC: Unamended Pleading Loses Effect After Amendment; Party Cannot Benefit From Own Default  ||  Allahabad HC: Wife's Maintenance Need Not be Fixed at 25% of Husband's Net Income  ||  Kerala HC: Social Customs Alone Cannot Prove Bride Entrusted Gold to Husband or In-Laws  ||  Karnataka HC: Century Club Qualifies as a Public Authority under the RTI Act Due to Land Grant    

Government of India makes systematic progress towards cash transfers of food subsidy, Shri Ram Vilas Paswan launches handbook to guide States in implementation of cash transfers of food subsidy- (Press Information Bureau) (31 May 2018)

MANU/PIBU/0894/2018

Civil

Shri Ram Vilas Paswan, the Union Minister of Consumer Affairs, Food and Public Distribution launched the 'Handbook for Implementation of Cash Transfer of Food Subsidy' in New Delhi today. The handbook has been jointly developed by Department of Food and Public Distribution (DoFPD) and World Food Programme (WFP).

The handbook is a step by step guide for implementation of cash transfer of food subsidy scheme and is based on India's rules, regulations and experience in cash transfers of food subsidy, and WFP's global experience in cash based transfer. Shri C. R Chaudhary, the Minister of State for Consumer Affairs, Food and Public Distribution, Secretary DoFPD, Shri Ravikant and Dr. Hameed Nuru, Country Director WFP, were also present during the launch.

Shri Ram Vilas Paswan complemented the efforts of the DoFPD and WFP for preparation of the handbook. Shri Paswan hoped that it will serve as a guide to all states/union territories that are implementing or planning to implement cash transfers for food subsidy, as it details out the prerequisites, processes, and roles and responsibilities of all stakeholder involved in the cash transfer process. Union Minister said that the implementation of cash transfer of food subsidy scheme is one of the important initiatives of this government for ensuring targeted delivery of benefits. He further added this handbook will help in easy understanding of the overall systems and the entire process flow, which would contribute greatly towards the easy adoption and success of cash transfers of food subsidy in India.

Shri Paswan also highlighted the reform measures implemented by his government to check leakages and diversions of foodgrains in the "in-kind" distribution of food grains, through end-to-end computerisations of PDS operations. In this regards he especially highlighted installation of ePoS devices at fair price shops for biometric authentication of beneficiaries and electronic capturing of transactions.

At the launch, Dr. Hameed Nuru, Country Director WFP said, "It is indeed in-line with the vision and aspirations of the nation, that WFP is supporting the Government of India. WFP has been working with the government at national and state level in the implementation of the NFSA, and is proud to be a partner of the government in its efforts towards food security and achieving of SDG 2 goals."

Currently, Cash Transfer of Food Subsidy is being implemented in union territories of Chandigarh, Puducherry and urban areas of Dadra & Nagar Haveli while some more states have shown interest in implementation.

Tags : CASH TRANSFERS   FOOD SUBSIDY   PROGRESS  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved