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Centre Will Refund GST on Raw Materials for Langars and Bhandaras, Announces Arun Jaitley - (02 Jun 2018)

The Centre's share of GST charged on the raw food materials purchased by the religious institutions will be refunded under a new scheme 'Seva Bhoj Yojana', Badal had told reporters at a press conference in the national capital.

Tags : GST  

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