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Income-tax (15th Amendment) Rules, 2015- (Ministry of Finance ) (12 Oct 2015)

MANU/CBDT/0099/2015

Direct Taxation

Central Board of Direct Taxes amended the Income-tax Rules, 1962 with the Income-tax (15th Amendment) Rules, 2015. These modify Rule 11DD, substituting sub rules (2) and (3). Further, Appendix-II, Form No. 10-I has been omitted.

Tags : INCOME TAX   RULES   AMENDMENT   FIFTEEN   2015  

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