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E-Rickshaw Tyres is liable to GST at the Rate of 28%: AAR - (15 May 2018)

Authority for Advance Ruling (AAR) Mumbai has held that ‘ E-Rickshaw tyres ’ is classified under Tariff Heading 4011 and the rate of tax shall be at the rate of 14 % under Maharashtra Goods and Service Tax, Act 2017 and 14% under the Central Goods and Services Act, 2017.

Tags : AUTHORITY FOR ADVANCE RULING   E-RICKSHAW  

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