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RBI to Issue Rs. 10 Bank notes with inset letter 'P'- (Reserve Bank of India) (14 Oct 2015)

MANU/RPRL/0158/2015

Banking

The Reserve Bank of India will issue Rs. 10 denomination bank notes in the Mahatma Gandhi Series-2005 with inset letter 'P' in both the numbering panels. The rest of the design will remain the same as existing Rs. 10 notes, which will continue to be legal tender.

Tags : 10   TEN   RUPEE   NOTE   DESIGN   INSET  

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