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Maintenance and Welfare of Parents and Senior Citizens Act, 2007- (Press Information Bureau) (06 Feb 2018)

MANU/PIBU/0220/2018

Civil

According to the findings of a recent Research Study on 'Centre's Policy of Older Persons', commissioned by the Ministry of Social Justice and Empowerment, conducted through an External Agency viz. All India Senior Citizens' Confederation, covering the States of Uttar Pradesh, Punjab, Madhya Pradesh, Odisha, West Bengal, Arunachal Pradesh, Assam, Manipur, Meghalaya, Mizoram, Tripura, Maharashtra, Rajasthan, Gujarat, Andhra Pradesh, Telangana, Karnataka and Kerala, the working of Maintenance Tribunals and award of the maintenance allowance have been appeared fairly good. Pursuant to the observations of various judicial fora, and National Consultation Meet held in August 2016 and Recommendation of the Group of Secretaries on Education and Social Development constituted by the Government, suitable amendments to the provisions of the Maintenance and Welfare of Parents and Senior Citizens (MWPSC) Act, 2007 are under consideration in the Ministry.

Tags : WELFARE   SENIOR CITIZENS   ENACTMENT  

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