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Narendra Modi in UAE: PM Hails Demonetisation, GST During Address to Indian Diaspora in Dubai - (11 Feb 2018)

Prime Minister Narendra Modi will witness the foundation stone-laying ceremony for the first Hindu temple in the capital of the UAE, home to over three million people of Indian origin. Modi is visiting the United Arab Emirates for the second time after his 2015 trip to the country.

Tags : GST  

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