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Exchange of information with Israel and Vietnam on tax matters approved - (07 Oct 2015)

MANU/PIBU/1334/2015

Direct Taxation

The Cabinet has approved amendment to the Agreement between India and Vietnam for the avoidance of double taxation and for prevention of fiscal evasion with respect to income tax. Under the new Protocol, bank information and information received from the other contracting nation pertaining to a resident can be shared with law enforcement agencies.

Relevant : Double tax agreement with Israel amended MANU/PIBU/1339/2015

Tags : DOUBLE TAXATION   TAX   VIETNAM   ISRAEL   INFORMATION  

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