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State/ UT GST Officers Can Process Refund Applications Filed in FORM GST RFD-01 - (24 Jan 2018)

Central Government has said that the officers appointed under the respective SGST Act, 2017 or the UGST Act, 2017 are authorized to act as officers for the purpose of sanction of refund filed in FORM GST RFD-01.

Tags : GOODS AND SERVICE TAX  

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