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Markets In 2017 - 10 Factors That Drove Indian Indices This Year - (16 Jan 2018)

Markets In 2017

The Indian stock market had a healthy 2017, returning upto 29%. The year was dominated by several important news and events, such as the rollout of GST and bankruptcy code, IPO boom, Fed rate hikes and the Trump takeover. Here are 10 things that shaped the markets this year.

Tags : GST  

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