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Gujarat HC Upholds State’s Power To Check Excessive School Fee - (08 Jan 2018)

Gujarat HC has upheld Gujarat Self-Financed Schools Act, 2017, to check excessive fee & profiteering by schools by fixing the maximum limit for pre­-primary & primary, secondary & higher secondary (general stream) and higher secondary schools (science stream) at Rs 15,000, Rs 25,000 and Rs 27,000.

Tags : GUJARAT HC   SCHOOL FEE  

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