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Bombay HC Slams Fine of Rs 25,000 on a Man who Filed Plea against Illegal Structures - (08 Oct 2015)

Bombay HC has slammed a fine of Rs 25,000 on an individual who had filed a PIL against illegal constructions in Kurla, but was himself found erecting and selling such structures.

Tags : BOMBAY HC  FINE  PIL AGAINST ILLEGAL CONSTRUCTIONS  

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