Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

Legislation seems to be the hardest word

Miscellaneous

With the impending conclusion of the Monsoon Session of the Parliament of India, the inconvenient question of how it bettered the nation for economic activity and social upliftment looms. On 5.8.2015, the tally of legislation passed stood at nought, and was likely to remain so with the Rajya Sabha, being the host to political theatre, likely to stymie efforts. Talk of diluting the Land Acquisition and General Sales Tax Bills, dropping amendments in the Whistleblower Bill only distracts from the hollow silhouette that was the Road Transport and Safety Bill. The chart, compiled by PRS Legislative, may paint a bleak picture for the productivity of the Lok Sabha, but it is bleaker still for the Rajya Sabha (at a heady 7%).

Relevant : Uncooperative legislatures are not unique to India. Just ask Mr. Obama. Facing, quite literally, a belligerent US Congress (irony abound), the American President resorted to passing Executive Orders, and with good effect. Perhaps, Ordinances will bring respite to a parched statutory framework in India, and return the swagger of the ever-belabored incumbent.

Tags : PARLIAMENT   SESSION   BILLS  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved