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GST on Supply of Raw Cotton by Agriculturist will be Paid by Recipient Under Reverse Charge: CBEC - (16 Nov 2017)

Central board of Excise and Customs (CBEC) has notified that Goods and Services Tax (GST) on supply of Raw Cotton by agriculturist will be liable to be paid by the recipient of such supply under reverse charge mechanisam (RCM).

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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