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CBEC Notifies 2.5% CGST for Standalone Restaurants Without Input Tax Credit and 9% for Others - (16 Nov 2017)

Central Board of Excise and Customs (CBEC) has notified that standalone restaurants are liable to pay CGST @ 2.5% whereas other restaurants would pay GST @9%.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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