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Due Date for Furnishing GSTR-5 by Non-Resident Taxable Person Extended to 11th December - (16 Nov 2017)

Central Government has extended time limit for furnishing the return by a non-resident taxable person in FORM GSTR-5 under the Goods and Services Tax laws till 11th December 2017.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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