Allahabad HC Explains: Does Conversion Automatically Strip a Person of Scheduled Tribe Status?  ||  Delhi HC Rejects Vimal Elaichi Plea against FDA Notice to Shah Rukh Khan, Ajay Devgn, Tiger Shroff  ||  Calcutta HC Upholds Jail Term for Owner Over Unauthorised Construction under Roof-Repair Permit  ||  P&H HC: 'Judges Must Have Spine to Do Justice'; 76-Year-Old PMLA Accused Gets Bail on Ill-Health  ||  Punjab & Haryana HC: Bail Granted to Two More UGC NET Paper Leak Accused, Including Kingpin  ||  Kerala HC: Police Cover for Big TV Journalist Threatened over Muslim Scholar's Remarks  ||  SC: Electricity Dues over 2 Years Recoverable only if Shown Continuously as Outstanding  ||  Allahabad HC Criticises UP Govt for Using Goondas Act as a ‘Tool of Oppression’  ||  Gujarat HC: Complaint Made in Good Faith does not Amount to Defamation  ||  Allahabad HC: Bar Association Membership Disputes Are Private, Outside Writ Jurisdiction    

Affordable tariff structure for rural and remote areas to promote Digital India- (Press Information Bureau) (07 Nov 2017)

MANU/PIBU/1334/2017

Media and Communication

BharatNet, a flagship project of the Government of India to provide Broadband services in rural and remote areas has entered in service provisioning phase. As on 05.11.2017, Optical Fibre Cable (OFC) connectivity has been achieved in 1,03,275 GPs by laying fibre for 2,38,677 km. Due to several measures initiated to accelerate the end-to-end connectivity, GPON equipment has been installed in 85,506 GPs and 75,082 GPs are Services Ready.

Digital India, to provide Digital Services in rural and remote areas, is one of the priority areas of the Government. In order to provide affordable broadband services in rural India under the dynamic leadership of our Hon'ble Prime Minister of India Shri Narendra Modi, a new attractive and affordable tariff structure has been decided with the principle of more you use, less you pay. This tariff structure is expected to be reflected in the tariffs to be charged from the consumers by the service providers.

For asymmetrical bandwidth between block to GPs the charges per annum varies from Rs.700/- per Mbps for up to 10Mbps and Rs. 200/- per Mbps for 1 Gbps. However, for symmetrical bandwidth between block to GP, charges have been prescribed as Rs.1000/- per Mbps up to 10Mbps, and Rs.500/- per Mbps for 100 Mbps per annum. Tariff for any intermediate Bandwidth shall be calculated on pro-rata basis.

Further, discount of 5% to 25% have been offered for taking bandwidth in more than 1000 GPs to more than 25,000 GPs in a single application. Further, to lower the entry barriers, port charges at block and GP have been waived off. Tariffs for dark fibre are prescribed as Rs.2250/- per fibre per km per annum for service providers and Government agencies.

After such initiatives have been taken by the government, Telecom Service Providers have come forward for utilizing the BharatNet connectivity. Airtel has shown interest in 10000 GPs for taking 1 Gbps connectivity on lease while Reliance Jio, Vodafone and Idea are interested in taking 100 Mbps connectivity on lease in about 30000, 2000 and 1000 GPs respectively. The rolling out of services by TSPs in these GPs is expected to trigger the village level eco-system thereby widening the extent to cover more and more number of GPs in near future. This will give an impetus to broadband facilities in rural India.

Tags : REMOTE AREAS   TARIFF STRUCTURE   DIGITAL INDIA  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved