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Govt Extends Time Limit for Intimation of Details of Stock held Before Opting for Composition Levy - (30 Oct 2017)

Central Government has extended time limit for intimation of details of stock held on the date preceding the date from which option for composition levy is exercised in FORM GST CMP-03 to 30th November 2017.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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