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Returns Filing Date by Person Supplying Online Info & Database Access Services Extended till 20th Nov - (16 Oct 2017)

Central Board of Excise and Customs (CBEC) has extended due date of filing return for persons providing Online Information and Database Access or Retrieval Services can file their returns (Form GSTR – 5A) for the months of July, August and September to 20th November 2017.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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