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P&H High Court: Burst Crackers Only From 6.30-9.30 pm on Diwali in UT, Punjab, Haryana - (16 Oct 2017)

Punjab & Haryana High Court has fixed a three-hour slot for bursting of crackers on Diwali. “The bursting of firecrackers within territorial locations of UT, Chandigarh and States of Punjab and Haryana shall be between 6.30 pm and 9.30 pm on Diwali i.e. October 19", the Court said.

Tags : PUNJAB & HARYANA HIGH COURT   FIRECRACKERS  

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