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Union Finance Minister Shri Arun Jaitley constitutes a Group of Ministers and a Committee on Exports- (Press Information Bureau) (12 Sep 2017)

MANU/PIBU/1165/2017

Customs

In pursuance of decision taken in the 21st Meeting of GST Council held on 9th September, 2017 at Hyderabad, the Union Finance Minister, Shri Arun Jaitley today constituted a Group of Ministers and a Committee on Exports.

The Group of Ministers (GoM) has been constituted under the convenorship of the Deputy Chief Minister of Bihar, Shri Sushil Kumar Modi,in order to monitor and resolve the IT challenges faced in the implementation of GST. The Members of the GoM are Shri Amar Agarwal, Minister for Commercial Taxes, Government of Chhattisgarh; Shri Krishna Byregowda, Minister for Agriculture, Government of Karnataka; Dr. T.M. Thomas Isaac, Finance Minister, Government of Kerala and Shri Etela Rajendar, Finance Minister, Government of Telengana. The GoM will be assisted in its work by the Chairman, Goods and Services Tax Network (GSTN) and the Chief Executive Officer, GSTN.

The Committee on Exports has been constituted under the convenorship of the Revenue Secretary to look at the issues of export sector and to recommend to the GST Council suitable strategy for helping the export sector in the post-GST scenario. This Committee consists of the Chairperson, CBEC; Member (Customs), CBEC; Director General, DGFT; Addional Secretary, GST Council; Director General, DG Export Promotion from the Central Government and Commissioners of Commercial Taxes from the States of Gujarat, Maharashtra, Karnataka, Uttar Pradesh and West Bengal.

Tags : COMMITTEE   EXPORTS   CONSTITUTION  

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