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#GST: Deadline for GSTR 1 Filing Extended to October - (11 Sep 2017)

GSTR1, which was to be filed by Sep 10, can be filed till Oct 10 by smaller businesses and large ones by Oct 3. GSTR-2 for July will have to be done by Oct 31, and GSTR-3 by Nov 10. GST Council has also allowed businesses to file Simplified GSTR-3B for four more months till Dec.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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