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#GST: TDS, TCS Deductors Can Apply for GST Registration from 18 September - (11 Sep 2017)

Goods and Services Tax (GST) registrations for entities mandated to collect and deduct tax at source will start from 18 September. However, the date from which Tax Deducted at Source (TDS) or Tax Collected at Source (TCS) is to be done will be notified later.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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