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CBEC: Online Info., Database Access Suppliers From Outside India Gets Relaxation For Return Filing - (30 Aug 2017)

Central Board of Excise and Customs (CBEC) has extended the due date of filing return for persons providing Online Information and Database Access or Retrieval Services from outside India. They can file their returns (Form GSTR – 5A) till September 15th, 2017 for the month of July, 2017.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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