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Insolvency Proceedings: New form Allows Homebuyers to Seek Claims From Firms - (21 Aug 2017)

Government has introduced a new form under insolvency law to enable a person who has to receive a payment from an insolvent company to seek the claim. This will help the homebuyers to make claims for undelivered flats on a company undergoing resolution under Insolvency & Bankruptcy Code.

Tags : INSOLVENCY PROCEEDINGS  

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