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GST Return Filing Date Extended for Taxpayers Availing Input Tax Credit - (18 Aug 2017)

Central Government has extended due date for filing of Goods and Services Tax (GST) return for taxpayers who want to avail the transitional input tax credit. The deadline for filing the "Form 3B" has been extended till August 28, 2017.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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