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#GST: Govt Extends Time limit for Furnishing Returns - (09 Aug 2017)

Government has extended date of filing returns under CGST Act, 2017. For July & August, FORM GSTR-1 can be filed between 01-05 Sep, 2017 and 16-20 Sep, 2017; FORM GSTR-2 can be filed b/w 06-10 Sep, 2017 & 21-25 Sep, 2017; FORM GSTR-3 can be filed b/w 11-15 Sep, 2017 & 26-30 Sept, 2017.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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