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#GST Council Says for 'Rent a Cab Service' Rate will be 12% If Service Provider Does Not Claim ITC - (08 Aug 2017)

GST Council has said that in case of 'rent a cab service', GST rate will be 12% if service provider does not wish to claim Input Tax Credit (ITC), while it will be 5% if ITC is taken.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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