SC: Suit Alleging Coercion or Undue Influence Cannot be Rejected under Order VII Rule 11 CPC  ||  Cal HC: Once ED Attachment is Confirmed, Challenge Becomes Academic; PMLA Remedy Must be Pursued  ||  MP HC: Pen-Drive Evidence Cannot be Introduced At a Late Trial Stage Without Proof or Relevance  ||  Calcutta HC: Employee Can't be Stopped From Joining Rival Post-Resignation; Trade Secrets Protected  ||  Calcutta HC: Banks Must Provide Forensic Audit Report Before Calling an Account Fraudulent  ||  Del HC: Woman Cannot Demand Re-Entry to Abandoned Matrimonial Home if Alternate Accommodation Exists  ||  Calcutta HC: Land Acquisition For Industrial Park is Public Purpose; Leasing to Industry is Valid  ||  Patna HC: PwD Recruitment Must Comply With RPwD Act; Executive Resolutions Cannot Override the Law  ||  Madras HC: Individuals Facing Criminal Trial Must Get Court Permission Even to Renew Passports  ||  Calcutta HC: Demolition Orders Cannot be Challenged under Article 226 if a Statutory Appeal Exists    

Pharmacopoeias and Formularies containing monographs and formulations of AYUSH drugs are being published by the Government: Shri Shripad Naik- (Press Information Bureau) (25 Jul 2017)

MANU/PIBU/0877/2017

Civil

The Government has established Pharmacopoeia Commission for Indian Medicine and Homoeopathy under the Ministry of AYUSH. Prime mandate of the Pharmacopoeia Commission is to steer the work of developing quality standards of Ayurvedic, Siddha, Unani and Homoeopathic drugs and publish and revise Ayurvedic & other Pharmacopoeias, Formularies and regulatory compendia of these drugs. Pharmacopoeia Committees and Pharmacopoeia Laboratories of Indian Medicine and Homoeopathy are in place for development of respective standards and to undertake quality analysis of Ayurvedic, Siddha, Unani and Homoeopathic medicines.

National Medicinal Plants Board is established under the aegis of Ministry of AYUSH to coordinate and support cultivation, conservation, resource augmentation and sustainable development of medicinal plants for making available quality raw materials to the AYUSH drug industry. Financial assistance is provided for these activities through Central Sector Scheme and Centrally Sponsored Scheme of National AYUSH Mission and technical guidelines have been published and disseminated to promote scientific development, cultivation and harvesting of medicinal plants.

Government has published Pharmacopoeias & Formularies containing standards of drugs and Good Manufacturing Practices are prescribed under the provisions of Drugs & Cosmetics Act, 1940 and Rules, 1945, both of which are mandatory for the industry to comply in the manufacturing of Ayurvedic, Siddha, Unani and Homoeopathic medicines. Ayurvedic pharmacopoeia contains monographs of 645 single drugs and 202 compound formulations; Unani Pharmacopoeia contains monographs of 298 single drugs and 150 compound formulations; Siddha pharmacopoeia contains monographs of 139 single drugs and Homeopathic Pharmacopoeia contains 1117 monographs. Similarly, Ayurvedic Formulary contains 985 standardised formulations, Unani Formulary contains 1229 standardised formulations and Siddha Formulary contains 399 standardised formulations.

Tags : PHARMACOPOEIAS   FORMULARIES   MONOGRAPHS   PUBLICATION  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved