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CBDT: GST Not to be Added for TDS Computation - (20 Jul 2017)

CBDT has clarified that, where the recipient of a service is required to deduct tax at source (TDS) when making a payment to the supplier, the amount of TDS shall be computed without grossing up for the goods and service tax (GST) component, which is also part of the bill.

Tags : CBDT   GOODS AND SERVICE TAX  

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