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#GST: Centre Says Hotel Tariffs upto 7500 to Attract 18% GST Irrespective of Star Rating - (19 Jul 2017)

Government has clarified that accommodation in any hotel, including 5-star hotels, having a declared tariff of a unit of accommodation of less than INR 7500 per unit per day, will attract GST @ 18%; star rating of hotels is, therefore, irrelevant for determining the applicable rate of GST.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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