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RBI to issue Rs. 50 Banknotes with Inset 'R' and Numerals in ascending Size- (Reserve Bank of India) (23 Sep 2015)

MANU/RPRL/0126/2015

Banking

The Reserve Bank of India will issue banknotes in Rs. 50 denomination in Mahatma Gandhi Series - 2005, with numerals in both the number panels in ascending size from left to right while the size of the first three alpha-numeric characters (prefix) will remain constant. The banknotes will also have inset letter 'R'. All bank notes in the denomination of Rs. 50 issued by RBI in the past will continue as legal tender.

Relevant : Banknotes with features for visually impaired MANU/RDCM/0008/2015

Tags : RBI 50 RUPEE NOTE

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