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#GST: Non-Registration with GST After July 30th Would Attract Penalty - (17 Jul 2017)

Finance Ministry has said that traders should obtain registration under Goods and Service Tax (GST) law at the earliest without waiting for the last day. It clarified that persons who fails to take registration before July 31st would face penal actions.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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