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#GST:Services By Educational Bodies, Including Boarding & Lodging Facilities, Fully Exempt From GST - (17 Jul 2017)

Finance Ministry has clarified that there is no change in tax liability relating to education and related services in the GST era, except reduction in tax rate on certain items of education.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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