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#GST: Legal Services By Individual Lawyers, Senior Lawyers,Law Firms Liable For GST Under RCM - (17 Jul 2017)

Ministry of Finance has clarified that legal services provided by an individual advocate including a senior advocate and a firm of advocates are liable for payment of GST under reverse charge(RCM) by the business entity.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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