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Bombay HC: Wife Humiliating Husband in Front of His Friends is Amounts to Cruelty  ||  Delhi HC Interprets Doctrine of “Compelled Self-Publication”,  ||  Del. HC Issues Summons to Campus Sutra in Trademark Infringement Suit Filed by Footwear Brand Campus  ||  Bombay HC Dismisses PIL Seeking Restraining Order against PRADA  ||  Delhi HC: Cannot Bypass Bar on Revision of Interlocutory Order by Invoking Inherent Jurisdiction  ||  Delhi HC: Prosecutrix’s Refusal to Undergo Medical Examination Weakens the Case  ||  Bom. HC: No Provision under JJ Act that Allows Adoption of a Child of Foreign Citizenship  ||  SC Passes Order to Prevent Russian Mother’s Attempt to Flee with Child  ||  SC: Deprivation of Natural Heir from Will May Not Raise Suspicion  ||  SC: Denying Female Heir Right in Property Only Exacerbates Gender Division    

Notifications & Circulars

  • Sahara Refund Portal  (Press Information Bureau) (24.07.2024)
    In an Interlocutory Application filed by the Ministry of Cooperation in WP (C) No.191/2022 (Pinak Pani Mohanty vs UoI & Ors.), the Hon'ble Supreme Cou....
    MANU/PIBU/0558/2024
    Trusts and Societies
  • FAQs issued by CBDT on the new capital gains tax regime proposed in the Union Budget 2024-25  (Press Information Bureau) (24.07.2024)
    Q1. What are the major changes brought about in the taxation of capital gains by the Finance (No.2) Bill, 2024?

    Ans. The taxation of capita....
    MANU/PIBU/0548/2024
    Direct Taxation
  • 'Angel Tax' Abolished for all Classes of Investors  (Press Information Bureau) (23.07.2024)
    The Union Minister for Finance and Corporate Affairs, Smt. Nirmala Sitharaman proposed to abolish 'angel tax' for all classes of investors, while pres....
    MANU/PIBU/0542/2024
    Other Taxes
  • New Pension Scheme 'Vatsalya' Announced for Minors  (Press Information Bureau) (23.07.2024)
    A new pension scheme named 'Vatsalya' has been proposed for minors by Union Minister for Finance & Corporate Affairs Smt. Nirmala Sitharaman in the Un....
    MANU/PIBU/0545/2024
    Civil
  • Budget 2024-25 Introduces Enhanced Deductions and Revised Tax Slabs  (Press Information Bureau) (23.07.2024)
    What is Income Tax?

    Income tax is a government levy on the income earned by individuals and businesses during a financial year. "Income" enc....
    MANU/PIBU/0544/2024
    Miscellaneous

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