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Delhi High Court Permits Minor Rape Survivor to Terminate Pregnancy  ||  HP HC: Employees Having Good Political Relation and Influence are Hardly Sent to Hard/Tribal Area  ||  Delhi HC Stays Single Judge Rusling Asking Amazon to Pay ?339.25 Crore to 'Beverly Hills Polo Club'  ||  Gauhati HC: PIL Challenges Assam Government’s Push Back Policy  ||  Cal HC to State: Why Candidates Tainted with Scam being Given Opportunity to Reapply for Recruitment  ||  Telangana HC: Appointment of Arbitrator by One Party after Due Notice Cannot be Challenged  ||  BCI Issues Advisory Cautioning About Unauthorised LL.M Programmes  ||  Trademark Registry Approves M.S Dhoni’s Application to Officially Register ‘Captain Cool’ Trademark  ||  Delhi HC: Meta Directed to Remove Obscene Photos of Minor Girl  ||  Cal. HC: To Convict Person u/s 304B of IPC, Conclusive Proof of Cruelty before Death Required    

Notifications & Circulars

  • Sahara Refund Portal  (Press Information Bureau) (24.07.2024)
    In an Interlocutory Application filed by the Ministry of Cooperation in WP (C) No.191/2022 (Pinak Pani Mohanty vs UoI & Ors.), the Hon'ble Supreme Cou....
    MANU/PIBU/0558/2024
    Trusts and Societies
  • FAQs issued by CBDT on the new capital gains tax regime proposed in the Union Budget 2024-25  (Press Information Bureau) (24.07.2024)
    Q1. What are the major changes brought about in the taxation of capital gains by the Finance (No.2) Bill, 2024?

    Ans. The taxation of capita....
    MANU/PIBU/0548/2024
    Direct Taxation
  • 'Angel Tax' Abolished for all Classes of Investors  (Press Information Bureau) (23.07.2024)
    The Union Minister for Finance and Corporate Affairs, Smt. Nirmala Sitharaman proposed to abolish 'angel tax' for all classes of investors, while pres....
    MANU/PIBU/0542/2024
    Other Taxes
  • New Pension Scheme 'Vatsalya' Announced for Minors  (Press Information Bureau) (23.07.2024)
    A new pension scheme named 'Vatsalya' has been proposed for minors by Union Minister for Finance & Corporate Affairs Smt. Nirmala Sitharaman in the Un....
    MANU/PIBU/0545/2024
    Civil
  • Budget 2024-25 Introduces Enhanced Deductions and Revised Tax Slabs  (Press Information Bureau) (23.07.2024)
    What is Income Tax?

    Income tax is a government levy on the income earned by individuals and businesses during a financial year. "Income" enc....
    MANU/PIBU/0544/2024
    Miscellaneous

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