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Supreme Court Rebukes RBI for Remaining a Bystander as YES Bank Operated Clandestinely  ||  Supreme Court: Lower Fresh Bids Alone Cannot Justify Cancellation of an Auction  ||  Supreme Court Directs Delhi Police to Produce Section 163 BNSS Orders and Preserve CCTV Footage  ||  Supreme Court Affirms Menstrual Hygiene as a Fundamental Right, Warns States of Contempt  ||  Supreme Court Flags AI-Generated Fake Judgments Submitted in a Party’s Case Compilation  ||  Karnataka High Court: Vijay Mallya’s Flamboyant Lifestyle Hinders Settlement of Bank Claims  ||  Delhi High Court: Women can be Booked for Gang Rape without Physically Committing it  ||  Delhi High Court: Litigants Must Track Their Cases and Cannot Blame Lawyers for Their Own Inaction  ||  Allahabad High Court: Contract Workers Must Prove Work Parity With Regular Staff for Equal Pay  ||  Allahabad High Court Directs UP Trial Courts to Decide Maintenance Execution Cases Within Six Months    

Notifications & Circulars

  • Sahara Refund Portal  (Press Information Bureau) (24.07.2024)
    In an Interlocutory Application filed by the Ministry of Cooperation in WP (C) No.191/2022 (Pinak Pani Mohanty vs UoI & Ors.), the Hon'ble Supreme Cou....
    MANU/PIBU/0558/2024
    Trusts and Societies
  • FAQs issued by CBDT on the new capital gains tax regime proposed in the Union Budget 2024-25  (Press Information Bureau) (24.07.2024)
    Q1. What are the major changes brought about in the taxation of capital gains by the Finance (No.2) Bill, 2024?

    Ans. The taxation of capita....
    MANU/PIBU/0548/2024
    Direct Taxation
  • 'Angel Tax' Abolished for all Classes of Investors  (Press Information Bureau) (23.07.2024)
    The Union Minister for Finance and Corporate Affairs, Smt. Nirmala Sitharaman proposed to abolish 'angel tax' for all classes of investors, while pres....
    MANU/PIBU/0542/2024
    Other Taxes
  • New Pension Scheme 'Vatsalya' Announced for Minors  (Press Information Bureau) (23.07.2024)
    A new pension scheme named 'Vatsalya' has been proposed for minors by Union Minister for Finance & Corporate Affairs Smt. Nirmala Sitharaman in the Un....
    MANU/PIBU/0545/2024
    Civil
  • Budget 2024-25 Introduces Enhanced Deductions and Revised Tax Slabs  (Press Information Bureau) (23.07.2024)
    What is Income Tax?

    Income tax is a government levy on the income earned by individuals and businesses during a financial year. "Income" enc....
    MANU/PIBU/0544/2024
    Miscellaneous

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