Notifications & Circulars

SEBI Issues Advisory Against Fraudulent Trading Schemes claiming to be offered to Indian residents by FPIs (Securities and Exchange Board of India) (26.02.2024)
The Securities and Exchange Board of India (SEBI) has been receiving a number of complaints regarding fraudulent trading platforms which falsely claim....
MANU/SPRL/0003/2024
Capital Market
NIA signs MoU with Department of Thai Traditional and Alternative Medicine of Government of Thailand (Press Information Bureau) (27.02.2024)
The National Institute of Ayurveda, Jaipur under the Ministry of Ayush of the Government of India and Department of Thai Traditional and Alternative M....
MANU/PIBU/0207/2024
Law of Medicine
PFRDA notifies amendments to Retirement Adviser (RA) Regulations (Press Information Bureau) (27.02.2024)
The Pension Fund Regulatory and Development Authority (PFRDA) has notified the Retirement Adviser (RA) (Amendment) Regulations, 2023 on 20.02.2024.
MANU/PIBU/0208/2024
Civil
Central Motor Vehicles (Third Amendment) Rules, 2024 (Ministry of Road Transport and Highways ) (28.02.2024)
WHEREAS, the draft rules further to amend the Central Motor Vehicles Rules, 1989, was published, as required by sub-section (1) of section 212 of the ....
MANU/RDTH/0009/2024
Motor Vehicles
Modification in Master Directions Prudential Norms on Capital Adequacy for Local Area Banks (Directions), 2021 and Master Circular - Basel III Capital Regulations dated May 12, 2023 (Reserve Bank of India) (28.02.2024)
1. Please refer to Master Circular - Basel III Capital Regulations dated May 12, 2023, and Master Direction - Prudential Norms on Capital Adequacy for....
MANU/RMIC/0024/2024
Banking
Financial Action Task Force (FATF) – Calls for action for High risk and other monitored jurisdictions (Reserve Bank of India) (29.02.2024)
The Financial Action Task Force (FATF) vide public document 'High-Risk Jurisdictions subject to a Call for Action' - February 2024, has called on its ....
MANU/RPRL/0135/2024
Banking