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Lok Sabha Passes the Railways (Amendment) Bill, 2024  ||  Lok Sabha Passes the Railways (Amendment) Bill, 2024  ||  Lok Sabha Passes the Railways (Amendment) Bill, 2024  ||  SC: Right to Maintenance Shall Have Overriding Effect on Rights of Claimants under SARFAESI/IBC  ||  Bom HC: Court Can Grant Higher Compensation if Land Acquisi. Award Passed After Amendment to S. 25  ||  Bom. HC: Keeping Child Away from Mother in Defiance of Court Order Amounts to Cruelty  ||  Supreme Court: Can’t Use Power of Contempt Jurisdiction to Execute Order  ||  SC: Enforcement Directorate Can Give Instructions to Public Prosecutors on Facts of the Case  ||  Supreme Court: Permanent Alimony Should not Penalize the Husband  ||  SC Reserves Judgement on Plea by Transwoman Whose Appointment was Cancelled on Gender Identity    

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