Notifications & Circulars Revision in computation of Core Settlement Guarantee Fund in Commodity Derivatives Segment (Securities and Exchange Board of India) (23.05.2023)1. SEBI vide Circular CIR/MRD/DRMNP/25/2014 dated August 27, 2014 had prescribed norms related to Core Settlement Guarantee Fund (Core SGF), Default w....MANU/SMIS/0038/2023Capital MarketClarification regarding provisions relating to charitable and religious trusts (Ministry of Finance ) (24.05.2023)1. Income of any fund or institution or trust or any university or other educational institution or any hospital or other medical institution referred....MANU/DTCR/0006/2023Direct TaxationExtension of due date for furnishing the return in FORM GSTR-3B for the month of April, 2023 till the thirty-first day of May, 2023 (Ministry of Finance ) (24.05.2023)1.In exercise of the powers conferred by sub-section (6) of section 39 of the Central Goods and Services Tax Act, 2017 (12 of 2017), the Commissioner,....MANU/CGST/0012/2023Goods and Services TaxPremature redemption under Sovereign Gold Bond (SGB) Scheme - Redemption price notified (Reserve Bank of India) (25.05.2023)In terms of GOI Notification F. No. 4(25) - W&M/2017 dated October 06, 2017 (SGB 2017-18, Series IX - Issue date November 27, 2017) on Sovereign Gold ....MANU/RPRL/0304/2023BankingIncrease in limit for tax exemption on leave encashment for non-government salaried employees notified (Press Information Bureau) (25.05.2023)The tax exemption on leave encashment of non-government salaried employees (in respect of the period of earned leave at his credit at the time of his ....MANU/PIBU/1755/2023Direct TaxationAmendment under Interest Equalisation Scheme (Ministry of Commerce and Industry) (25.05.2023)1. Attention of Trade and Industry is drawn towards the extension of Interest Equalisation Scheme (IES) upto 31.03.2024, as notified by RBI vide its C....MANU/DGFT/0077/2023Commercial