International Cases South AfricaIn passing off proceedings, the court must consider all extraneous factors in reaching a conclusion that confusion is likely (Dart Industries Incorporated and Another vs. Botle Buhle Brands (Pty) Ltd and Another)(01.12.2022)The dispute was about a shape of a water bottle. Since 2011, Tupperware has been selling a plastic bottle that has the shape of the registered mark, a....Intellectual Property Rights