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Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

Notifications & Circulars

  • Sahara Refund Portal  (Press Information Bureau) (24.07.2024)
    In an Interlocutory Application filed by the Ministry of Cooperation in WP (C) No.191/2022 (Pinak Pani Mohanty vs UoI & Ors.), the Hon'ble Supreme Cou....
    MANU/PIBU/0558/2024
    Trusts and Societies
  • FAQs issued by CBDT on the new capital gains tax regime proposed in the Union Budget 2024-25  (Press Information Bureau) (24.07.2024)
    Q1. What are the major changes brought about in the taxation of capital gains by the Finance (No.2) Bill, 2024?

    Ans. The taxation of capita....
    MANU/PIBU/0548/2024
    Direct Taxation
  • 'Angel Tax' Abolished for all Classes of Investors  (Press Information Bureau) (23.07.2024)
    The Union Minister for Finance and Corporate Affairs, Smt. Nirmala Sitharaman proposed to abolish 'angel tax' for all classes of investors, while pres....
    MANU/PIBU/0542/2024
    Other Taxes
  • New Pension Scheme 'Vatsalya' Announced for Minors  (Press Information Bureau) (23.07.2024)
    A new pension scheme named 'Vatsalya' has been proposed for minors by Union Minister for Finance & Corporate Affairs Smt. Nirmala Sitharaman in the Un....
    MANU/PIBU/0545/2024
    Civil
  • Budget 2024-25 Introduces Enhanced Deductions and Revised Tax Slabs  (Press Information Bureau) (23.07.2024)
    What is Income Tax?

    Income tax is a government levy on the income earned by individuals and businesses during a financial year. "Income" enc....
    MANU/PIBU/0544/2024
    Miscellaneous

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