Notifications & Circulars Clarification regarding media reports claiming special drive to reopen cases with reference to HRA claims (Press Information Bureau) (08.04.2024)There is no special drive to re-open cases of mismatch, and media reports alleging that large-scale re-opening is being undertaken by the CBDT are com....MANU/PIBU/0327/2024Direct TaxationDirections under Section 35A read with section 56 of the Banking Regulation Act, 1949 -The Shirpur Merchants' Co-operative Bank Ltd., Shirpur (Reserve Bank of India) (08.04.2024)1. It is hereby notified for information of the public that in exercise of powers vested in it under sub section (1) of Section 35A of the Banking Reg....MANU/RPRL/0232/2024BankingEU-India join forces to promote start-up collaboration on Recycling of E-Vehicles Batteries under Trade and Technology Council (Press Information Bureau) (09.04.2024)The European Union (EU) and India today launched an Expression of Interest (EoI) for startups working in Battery Recycling Technologies for Electric V....MANU/PIBU/0328/2024Commercial Government extends deadline for submission of R&D Proposals under National Green Hydrogen Mission (Press Information Bureau) (09.04.2024)The Ministry of New & Renewable Energy, Government of India has issued Guidelines for implementation of R&D Scheme under the National Green Hydrogen M....MANU/PIBU/0329/2024CivilDirector General of Foreign Trade notifies procedures for registration of import consignments under Melon Seeds Import Monitoring System (Ministry of Commerce and Industry) (09.04.2024)1.In exercise of powers conferred under Paragraph 1.03 and 2.04 of the Foreign Trade Policy (FTP) 2023, as amended from time to time, and in reference....MANU/DGFT/0058/2024Commercial Notification regarding PCN methodology and filing of questionnaire responses in specified Anti-dumping investigation (Ministry of Commerce and Industry) (10.04.2024)1. The investigation was initiated on 13th February 2024 vide Initiation Notification No. 6/29/2023-DGTR. The non-confidential version of the applicat....MANU/COMM/0053/2024Customs