Notifications & Circulars Amendments in Para 2.79A of Handbook of Procedures for issue of export authorization for "Stock and Sale" of SCOMET items (Ministry of Commerce and Industry) (17.01.2023)In exercise of the powers conferred under Paragraph 1.03 of the Foreign Trade Policy, 2015-20, the Director General of Foreign Trade, hereby makes ame....MANU/DGFT/0006/2023CustomsRBI releases Primary (Urban) Co-operative Banks' Outlook 2021-22 (Reserve Bank of India) (18.01.2023)The Reserve Bank of India today herewith releases the 9th volume of the annual publication titled 'Primary (Urban) Co-operative Banks' Outlook 2021-22....MANU/RPRL/0044/2023BankingExplosives (Amendment) Rules, 2022 - Draft (Ministry of Commerce and Industry) (18.01.2023)The draft of the following rules to amend the Explosives Rules, 2008, which Central Government proposes to make in exercise of the powers conferred by....MANU/INDP/0002/2023Commercial MeitY invites comments from stakeholders and general public on amendment proposed to 'IT Rules' (Press Information Bureau) (19.01.2023)Government to hold public consultation on proposed amendment of IT rules with respect to fact checking misinformation or patently false and untrue or ....MANU/PIBU/0129/2023CivilFormulation of an Adjudicatory Board for Major Ports notified (Press Information Bureau) (19.01.2023)The Major Port Authorities Act, 2021 came into force on 03.11.2021. Section 54 of the Act envisages constitution of an Adjudicatory Board which is to ....MANU/PIBU/0126/2023CustomsGuidelines on Insurance claims of victims of Subsidence and Landslides in the calamity affected areas in the State of Uttarakhand (Insurance Regulatory and Development Authority) (19.01.2023)1. Subsidence and Landslide have caused loss to property in some areas in the State of Uttarakhand. There is an urgent need for the general insurers t....MANU/IRDA/0006/2023Insurance