Notifications & Circulars International Financial Services Centres Authority (Fund Management) Regulations, 2022 (Press Information Bureau) (21.04.2022)International Financial Services Centres Authority (IFSCA), has notified a comprehensive regulatory framework for Investment Funds in the official gaz....MANU/PIBU/1943/2022Media and CommunicationLoans and Advances-Regulatory Restrictions-NBFCs (Reserve Bank of India) (19.04.2022)1. In terms of para 3.2.2 (c) and para 3.2.3 (b) & (c) of the circular on Scale Based Regulation (SBR): A Revised Regulatory Framework for NBFCs issue....MANU/RMIC/0073/2022BankingCentral Government notifies 'SEEPZ Special Economic Zone Authority' as an Authority constituted under the Special Economic Zone Act, 2005 (Ministry of Finance ) (20.04.2022)In exercise of the powers conferred by clause (46) of section 10 of the Income-tax Act, 1961 (43 of 1961), the Central Government hereby notifies for ....MANU/CBDT/0034/2022Direct TaxationNidhi (Amendment) Rules, 2022 (Ministry of Corporate Affairs) (19.04.2022)In exercise of the powers conferred by sub-section (1) of section 406 read with sub-sections (1) and (2) of section 469 of the Companies Act, 2013 (18....MANU/DCAF/0040/2022Company Enforcement Date of Airports Economic Regulatory Authority of India (Amendment) Act, 2021 (Ministry of Civil Aviation) (19.04.2022)In exercise of the powers conferred by Sub-section (2) of Section 1 of the Airports Economic Regulatory Authority of India (Amendment) Act, 2021 (28 o....MANU/CAVN/0006/2022Civil