International Cases South AfricaA landlord’s hypothec comes into effect the moment rent is in arrears, and is enforceable against the debtor immediately (Ergomode (Pty) Ltd vs. Jordaan NO and Others)(29.01.2024)The Appellant, Ergomode (Pty) Limited (Ergomode), instituted legal proceedings by way of notice of motion in the Mpumalanga Division of the High Court....Company