Notifications & Circulars Lending and Deposit Rates of Scheduled Commercial Banks - January 2024 (Reserve Bank of India) (31.01.2024)Highlights: Lending Rates: • The weighted average lending rate (WALR) on fresh rupee loans of SCBs stood at 9.32 per cent in Decembe.... MANU/RPRL/0070/2024BankingInsolvency and Bankruptcy Board of India (Insolvency Professionals) (Amendment) Regulations, 2024 (Insolvency and Bankruptcy Board of India) (31.01.2024)In exercise of the powers conferred by clauses (aa) and (t) of sub-section (1) of section 196, section 208 read with section 240 of the Insolvency and.... MANU/NMIC/0035/2024InsolvencyInsolvency and Bankruptcy Board of India (Model Bye-Laws and Governing Board of Insolvency Professional Agencies) (Amendment) Regulations, 2024 (Insolvency and Bankruptcy Board of India) (31.01.2024)In exercise of the powers conferred by sections 196 and 205 read with section 240 of the Insolvency and Bankruptcy Code, 2016 (31 of 2016), the Insolv.... MANU/NMIC/0034/2024InsolvencyAction against Paytm Payments Bank Ltd under Section 35A of the Banking Regulation Act, 1949 (Reserve Bank of India) (31.01.2024)1. In Press Release dated March 11, 2022, the Reserve Bank of India, in exercise of its powers under section 35A of the Banking Regulation Act, 1949, .... MANU/RPRL/0068/2024BankingCabinet approves continuation of Scheme for Rebate of State and Central Taxes and Levies for export of Apparel/Garments (Press Information Bureau) (01.02.2024)The Union Cabinet chaired by Prime Minister Shri Narendra Modi approved the continuation of Scheme for Rebate of State and Central Taxes and Levies (R.... MANU/PIBU/0129/2024Goods and Services TaxMeasures for the promotion of green growth and renewable energy (Press Information Bureau) (01.02.2024)While enunciating the approach of government towards an all-round, all-pervasive and all-inclusive development, the Union Minister for Finance and Cor.... MANU/PIBU/0125/2024Civil